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Calcutta High Court (Appellete Side)

Munsekh Aali Molla vs The State Of West Bengal & Ors on 8 October, 2024

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

4 ss 08.10.2024 WPA 4194 of 2024 Munsekh Aali Molla Vs. The State of West Bengal & Ors.

Mr. Sudarsan Halder ... ... for the petitioner On the prayer of the learned counsel appearing for the petitioner, let this matter appear before the first day of the Vacation Bench.

(Rajarshi Bharadwaj, J.)