Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Goa - Subsection

Section 105(1)(g) in The Goa Rehabilitation Board Act, 2006

(g)whenever it is necessary to do so for any of the purpose of this Act or any rule or regulation made or scheme sanctioned thereunder or any scheme which the Board intends to frame thereunder: