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[Cites 0, Cited by 1] [Section 64(1)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(1)(i) in The Chit Funds Act, 1982

(i)a claim by or against a foreman for any debt or demand due to him from a subscriber, or due from him to a subscriber, past subscriber or the nominee, heir or legal representative of a deceased subscriber whether such debt or demand is admitted or not;