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State of Goa - Section

Section 59 in The Goa, Daman and Diu School Education Rules, 1986

59. Payment of salaries and allowances to the employees of the school from the Reserve Fund where aid has been stopped, reduced or suspended.

- Where aid to any school has been stopped, reduced, or suspended, and the ["Management"] [The word 'Management' has been substituted for the word 'Managing Committee' by (Amendment) Rules, 1994 (O. G. Series I No. 28 14-10-1994).] Committee of the school has by reason of such stoppage, reduction, or suspension, omitted or failed to pay the salaries and allowances of the employees of the school, the Director of Education shall pay or cause to be paid the salaries and allowances of the employees and authorise the subordinate officer of the Directorate of Education, to draw in part or in full the amount from the Reserve Fund of the school.