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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(vii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(vii)Tests and inspections made by the supplier shall, in no way, relieve the consumer of his responsibility in regard to the installation, nor does the passing of an installation imply that the work has been carried out in best possible manner.