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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Gujarat - Subsection

Section 61(v) in The Gujarat Ayurved University Act, 1965

(v)all officers and servants in the employ of the Faculty immediately before the date of the commencement of this section shall be officers and servants of the University and shall until provision is otherwise made receive salaries and allowances and be subject to the conditions of service which they were entitled to or subject to on the date of the commencement of this section: