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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(e) in Rajasthan Habitual Offenders Rules, 1955

(e)'Register' means the register of habitual offenders kept and maintained under sub-section (1) of Section 3 of the Act,