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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(3) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(3)Every Electrical Inspector (Lifts) so appointed shall exercise the powers and perform the functions of the Electrical Inspector (Lifts) under this Act within such areas or in respect of such class of lift or escalator or moving walk installations and subject to such conditions as the State Government may, by an order, direct.