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[Cites 0, Cited by 0] [Section 149(1)] [Section 149] [Entire Act]

State of Sikkim - Subsection

Section 149(1)(b) in The Sikkim Police Act, 2008

(b)review and evaluate organizational performance of the State Police against (i) the Annual Plan provided for in this Act, (ii) performance indicators as identified and laid down by the Board itself (iii) resources available with, and constraints of the Police;