Section 4(2) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964
(2)[ The terms and conditions of appointment of agent shall be such as may be determined by the State Government from time to time.] [Substituted by M.P. Act No. 7 of 1989 (w.e.f. 31-12-1988).]
