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Cadila Healthcare Ltd. vs The Commissioner Of Central Excise ... on 7 February, 2020

Bench: S. Abdul Nazeer, Sanjiv Khanna

      ITEM NO.10                                COURT NO.14                 SECTION III

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

      Miscellaneous               Application     No.538-539/2020   in    C.A   No(s).    2518-
      2519/2013

      (Arising out of impugned final judgment and order dated 06-02-2019
      in C.A. No. No. 2518/2013 & 06-02-2019 in C.A. No. No. 2519/2013
      passed by the Supreme Court Of India)

      CADILA HEALTHCARE LTD.                                                Petitioner(s)

                                                       VERSUS

      THE COMMISSIONER OF CENTRAL EXCISE AHMEDABAD II                       Respondent(s)

      (FOR ADMISSION and IA No.198615/2019-RESTORATION and IA
      No.198617/2019-CONDONATION OF DELAY IN FILING APPLICATION FOR
      RESTORATION )


      Date : 07-02-2020 These matters were called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE SANJIV KHANNA


      For Petitioner(s)                Mr.Jay Savla,Sr.Adv.
                                       Mr.Jasdeep Singh Dhillon,Adv.
                                       Mr. Rahul Gupta, AOR
                                       Mr.Akshay Sharma,Adv.

      For Respondent(s)                Ms.B.Sunita Rao,Adv.
                                       Mr.V.N.Popli,Adv.
                                       Mr.S.N. Popli,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in filing the application for restoration is condoned. Application for restoration is allowed. For the reasons stated in the application for restoration, the Appeals are restored to its original number.

M.A. is disposed of.

Registry to proceed further.

(SUSHMA KUMARI BAJAJ) (RAJINDER KAUR) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR