Himachal Pradesh High Court
Dr. Suman Rao vs State Of H.P. on 5 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Dr. Suman Rao Versus State of H.P. Cr.MMO No.608 of 2022 05.09.2022 Present: Mr. Manish Sharma, Advocate, for the petitioner.
Mr. Ajay Vaidya, Sr. Additional Advocate General, with Mr. Sumesh Raj, Mr. Dinesh Thakur, Mr. Sanjeev Sood, Additional Advocates General and Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondents.
As prayed for, rejoinder be filed within four weeks. List thereafter. Interim to continue.
(Ajay Mohan Goel) Judge September 05, 2022 (Rishi) ::: Downloaded on - 05/09/2022 20:03:58 :::CIS