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[Cites 0, Cited by 0] [Section 318] [Entire Act]

Union of India - Subsection

Section 318(1) in Government of India Act, 1935

(1)Notwithstanding that the Federation has not yet been established, the Federal Court and the Federal Public Service Commission and the Federal Railway Authority shall come into existence and be known by those names, and shall perform in relation to British India the like functions as they are by or under this Act to perform in relation to the Federation when established.