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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(19) in The U.P. Sugarcane Supply and Purchase Order, 1954

(19)The occupier of a factory situate outside Uttar Pradesh may make purchases of cane in Uttar Pradesh either himself or through any person employed or appointed by him in this behalf, and in all such cases he or his employees or other persons acting or his behalf shall be bound by the rules and this order as if the factory were situate in Uttar Pradesh.AppendixForm AOffer by a Cane-grower or a Cane-grower's Co-operative Society in a reserved area of supply of cane to factory[Clause 3(2)]
1. Name of| Applicant with father's namethe Cane-grower's Co-operative Society|