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[Cites 0, Cited by 0] [Section 40] [Entire Act]

UT Ladakh - Subsection

Section 40(2) in Ladakh Autonomous Hill Development Councils Act, 1997

(2)The Chief Executive Officer may with the prior approval of the Executive Council take action against any employee transferred to it under sub-section (1), under rules governing their service conditions, including instituting a departmental inquiry and taking disciplinary action in accordance with such rules.