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State of Goa - Section

Section 5 in The Goa Private Security Agencies Rules, 2008

5.

/5/2005-HD(G). - In exercise of powers conferred by section 25 of the Private Security Agencies (Regulation) Act, 2005 (29 of 2005), and all other powers enabling it in this behalf, the Government of Goa, hereby makes the following rules, namely:-