Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(k) in Census Rules, 1990 (k)[ All other words and expressions used herein and not defined but defined in the Act, shall have the meanings respectively assigned to them in Act.] [Inserted by Notification dated 19.7.94.]
