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Union of India - Section

Section 22 in The Cold Storage Order, 1980

22. [ Maintenance of records and submission of returns. - Every licensee shall maintain accounts, books and records relating to storage of foodstuff at the licensed premises in Forms GI to GVI and submit to the Licensing Officer, returns and statements in the Forms GI to GVI on demand. The licensee shall also maintain the cash book and ledger and produce them to the Licensing Officer on specific demand in writing.] [Substituted by S.O. 2964, dated 27th June, 1983 (w.e.f. 23rd July, 1983).]