Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(22) in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967 (22)Project Level Committees for Rural Industries at Nanguneri, Omalur and Sriperumpudur;
