Section 3(2)(b) in Assam Prisons Act, 2013

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State of Assam - Subsection

Section 3(2)(b) in Assam Prisons Act, 2013

(b)the number of inmates in any prison is greater than can conveniently or safely be kept therein and it is not convenient or safe to transfer the excess number to any other prison, or

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State of Assam - Subsection

Section 3(2)(b) in Assam Prisons Act, 2013