Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 147(1)] [Section 147] [Entire Act] State of Uttar Pradesh - Subsection Section 147(1)(g) in The U.P. Municipalities Act, 1916 (g)by correcting any [Clerical, arithmetical or other apparent error ;] [Substituted by U.P. Act No. 1 of 1955.]