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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(1)Every Inspector shall be provided with Working Standards, Working Standard Balances and such other equipment including weighing or measuring devices as may be approved by the Controller from time to time.