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State of Punjab - Section

Section 53 in The Punjab Factory Rules, 1952

53. Type of spittoons.

- The spittoons shall be of the approved designs and either of the following types -
(a)a galvanized iron container with a conical funnel-shapped cover. A layer of suitable disinfectant liquid shall always be maintained in the container;
(b)a container filled with dry, clean sand, and covered with a layer of suitable thickness of lime or bleaching powder;
(c)any other type approved by the Health Officer.