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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(2)(b) in Jharkhand Home Guards Act, 2005

(b)the organization, appointment qualifications, conditions of service, functions, discipline, arms accoutrements, clothing and uniform of the Home Guards and the manner in which they may be called out for service or required to undergo training, and