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Madhya Pradesh High Court

Bhura Chourasiya vs United Briberies Ltd. on 1 December, 2023

                                                             1
                            IN     THE        HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    BEFORE
                                 HON'BLE SHRI JUSTICE DUPPALA VENKATA RAMANA
                                                ON THE 1 st OF DECEMBER, 2023
                                                MISC. PETITION No. 4424 of 2021

                           BETWEEN:-
                           BHURA     CHOURASIYA   S/O  SHRI  RAMADHAR
                           CHOURASIYA, AGED ABOUT 25 YEARS, OCCUPATION:
                           NIL VILLAGE POST PATNA TAMOLI TEHSIL GUNNOR
                           DISTT. PANNA (MADHYA PRADESH)

                                                                                           .....PETITIONER
                           (MR. ANUJ PATHAK-ADVOCATE )

                           AND
                           UNITED BRIBERIES LTD. THR. NAVI MUMBAI POST
                           MUMBAI DISTT. MUMBAI (MAHARASHTRA)

                                                                                         .....RESPONDENTS
                           (NONE APPEARED )

                                 This petition coming on for admission this day, th e court passed the
                           following:
                                                              ORDER

Mr. Anuj Pathak, learned counsel for the petitioner stated this petition became infructuous on the ground that the amount of Fixed Deposit has matured and the petitioner has withdrawn the entire amount, therefore, this petition is not maintainable.

The submissions made by learned counsel for the petitioner is recorded. Accordingly, this petition is dismissed as withdrawn.

(DUPPALA VENKATA RAMANA) Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 02-12-2023 18:13:47 2 JUDGE kundan Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 02-12-2023 18:13:47