Madhya Pradesh High Court
Bhura Chourasiya vs United Briberies Ltd. on 1 December, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE DUPPALA VENKATA RAMANA
ON THE 1 st OF DECEMBER, 2023
MISC. PETITION No. 4424 of 2021
BETWEEN:-
BHURA CHOURASIYA S/O SHRI RAMADHAR
CHOURASIYA, AGED ABOUT 25 YEARS, OCCUPATION:
NIL VILLAGE POST PATNA TAMOLI TEHSIL GUNNOR
DISTT. PANNA (MADHYA PRADESH)
.....PETITIONER
(MR. ANUJ PATHAK-ADVOCATE )
AND
UNITED BRIBERIES LTD. THR. NAVI MUMBAI POST
MUMBAI DISTT. MUMBAI (MAHARASHTRA)
.....RESPONDENTS
(NONE APPEARED )
This petition coming on for admission this day, th e court passed the
following:
ORDER
Mr. Anuj Pathak, learned counsel for the petitioner stated this petition became infructuous on the ground that the amount of Fixed Deposit has matured and the petitioner has withdrawn the entire amount, therefore, this petition is not maintainable.
The submissions made by learned counsel for the petitioner is recorded. Accordingly, this petition is dismissed as withdrawn.
(DUPPALA VENKATA RAMANA) Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 02-12-2023 18:13:47 2 JUDGE kundan Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 02-12-2023 18:13:47