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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(ii) in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

(ii)The Commission shall stipulate the broad classification of consumers and time frame for implementation. While stipulating differential tariffs, the Commission may also indicate the periods for peak, off-peak and normal consumption.