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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(4) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(4)In computing the period of limitation, the provisions of sections 4 and 12 of the Limitation Act. 1963, (XXXVI of 1963) shall, so far as may be, apply.