Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Punjab - Subsection Section 37(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 (2)Key of one of the locks shall be kept by the Executive Officer or the Chief Executive Officer, as the case may be, and of the other by the Cashier.
