Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11A] [Entire Act] Union of India - Subsection Section 11A(a) in The Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 (a)the references therein to a High Court shall be construed as including a reference to such Special Court;
