Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(1)(b) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(b)the clinical establishment is being kept or carried on without a valid certificate of registration; or