Delhi High Court - Orders
Jamaluddin vs Nawabuddin And Ors on 21 December, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 149/2022
JAMALUDDIN ..... Appellant
Through: Mr. A.J. Khan, Advocate.
versus
NAWABUDDIN AND ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 21.12.2022 CM APPL. 55790/2022 Exemption granted subject to just exceptions.
The application is disposed of accordingly.
FAO(OS) 149/2022 Issue notice to the respondents by all permissible modes, including through electronic mail, if available, returnable on 15.02.2023.
SIDDHARTH MRIDUL, J TALWANT SINGH, J DECEMBER 21, 2022/pa Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:23.12.2022FAO(OS) 17:11 149/2022 Page 1 of 1