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NCT Delhi - Section

Section 73 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

73. Deputy Superintendent to be responsible for scales, weights, stores, and the state of the godown.

- The Deputy Superintendent shall be responsible:—
(a)that the scales, weights and measures in use in the jail, for the issue and distribution of provisions, stores and raw-material, are accurate and in good order, and shall, before taking delivery, weigh, measure, or count all store supplied to the jail, or cause such to be done under his personal supervision, and
(b)for the states of the jail store rooms and their inaccessibility to convicts and others not authorised to.