Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Kerala - Subsection

Section 80(1)(f) in Kerala Land Reforms (Tenancy) Rules, 1970

(f)the number of kudikidappukars, if any. in each item of land with the names (SIC);