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Allahabad High Court

Surendra Kumar Verma vs U. P. Public Service Commission And ... on 14 July, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 38

Case :- WRIT - A No. - 40387 of 2010

Petitioner :- Surendra Kumar Verma
Respondent :- U. P. Public Service Commission And Others
Petitioner Counsel :- Manvendra Nath Singh
Respondent Counsel :- C. S. C.,Pushpendra Singh

Hon'ble Shishir Kumar,J.

Sri P.S. Baghel accepts notice on behalf of respondents. He may file counter affidavit within a period of one month. The petitioner will have two weeks thereafter to file rejoinder affidavit.

List after the expiry of the aforesaid period.

Order Date :- 14.7.2010 V.Sri/-