Allahabad High Court
Surendra Kumar Verma vs U. P. Public Service Commission And ... on 14 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 40387 of 2010 Petitioner :- Surendra Kumar Verma Respondent :- U. P. Public Service Commission And Others Petitioner Counsel :- Manvendra Nath Singh Respondent Counsel :- C. S. C.,Pushpendra Singh Hon'ble Shishir Kumar,J.
Sri P.S. Baghel accepts notice on behalf of respondents. He may file counter affidavit within a period of one month. The petitioner will have two weeks thereafter to file rejoinder affidavit.
List after the expiry of the aforesaid period.
Order Date :- 14.7.2010 V.Sri/-