Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Merchant Shipping (Tonnage Measurement of Sailing Vessels) Rules, 1960 5. Fees. - Fees shall be levied under these rules at the rates and for the purposes specified in Schedule 'B'.
