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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(iii) in The Tea (Distribution and Export) Control Order, 2005

(iii)where such container contains not more than 20 kg., net or such other weight as to make it `package tea' for the purpose of the Central Excise Act, 1944 (1 of 1944) and rules made there under;