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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(c) in Himalayan Garhwal University Act, 2016

(c)To establish a Constituent Centre for Continuing Education to Provide instruction through the distance learning methodology for the courses mentioned in Programs as given in clause(b) above, as per the guidelines of concern council.