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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(5) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(5)Subject to sub-section (3) the Committee shall meet at such times and place and observe such rules of procedure in regard to transaction of its business at its meetings as may be determined by it,