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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(3) in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968

(3)"Allotment Letter" means a letter in such form as may be prescribed by the Authority from time to time making allotment of a particular property to an applicant;