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State of Goa - Section

Section 21 in The Goa Medical Council Rules, 1995

21. Custody of ballot papers.

- All covers containing ballot papers shall on receipt be kept in a sealed box by the Returning Officer after noting the date and time of receipt on each cover. Any covers received after the date and time fixed for receipt of ballot papers under rule 6 shall be kept in a separate packet and shall not be opened.