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[Cites 0, Cited by 0] [Section 29B(1)] [Section 29B] [Entire Act]

State of Odisha - Subsection

Section 29B(1)(b) in The Orissa Co-operative Societies Rules, 1965

(b)all proposals relating to matters specified in Clauses (a), (j), (k), (l) and (o) of Sub-Section (2) of Section 29 received from the members up to two months prior to the date of the meeting of the General Body, along with the considered views of the committee on each such proposal: