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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(5)(a) in Guwahati Metropolitan Development Authority Act, 1985

(a)the Authority may pass an order-
(i)granting permission unconditionally; or
(ii)granting permission subject to such conditions as it may think fit; or
(iii)refusing permission.