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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(4) in New Town Kolkata Planning Area (Building) Rules, 2014

(4)provision for use. of solar energy in the form of solar heater and/or solar photo cells shall be included in building plans in case of any new building whose height is to exceed 15.50 m or expansion of any existing building if its height is to exceed 15.50 m.