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State of Chattisgarh - Section

Section 54 in The Chhattisgarh Gram Nyayalaya Rules, 2001

54. Notice of meetings.

(1)Notice of the meeting under Rule 53 specifying the date and time shall be given to each member concerned at least three clear days before the date of meeting in writing.
(2)The meeting shall be presided over by the Chief Executive Officer of Janpad Panchayat.