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Kapil Kumar & Ors vs The State Of Bihar & Ors on 20 January, 2015

Author: Birendra Prasad Verma

Bench: Birendra Prasad Verma

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.7483 of 2014
                     ======================================================
                     Kapil Kumar & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                     The State Of Bihar & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s       : Mr. Bankey Bihari Singh, Advocate
                     For the Respondent/s        : Mr. Avinash Kumar, AC to GA 6
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA
                     ORAL ORDER
                                      ---------------

2       20-01-2015

Learned AC to GA 6, appearing on behalf of the respondents, prays for and is granted four weeks' time enabling him to obtain complete instructions and file a comprehensive counter affidavit, so that the matter is finally disposed of, if possible, at the stage of admission itself.

List this matter on 03.03.2015 under the heading "For Admission III".

(Birendra Prasad Verma, J) Tahir/-

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