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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Rural Development Act, 1996

9. Purpose for which the Fund may be applied.

- The Fund shall be applied for the purposes herein specified, -
(i)to provide and accelerate comprehensive rural development including the construction of rural roads and bridges;
(ii)to augment storage facilities for storing agricultural produce; and
(iii)for maintaining and strengthening of Public Distribution System.