Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 4 in The Motor Vehicles (Amendment) Act, 2000 4. Amendment of section 66.- In section 66 of the principal Act, in sub- section (3), clause (h) shall be omitted.
