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[Cites 0, Cited by 0] [Section 18B(1)] [Section 18B] [Entire Act]

State of Odisha - Subsection

Section 18B(1)(i) in The Orissa Agricultural Produce Markets Act, 1956

(i)superintendence and control over the working and other affairs of the Market Committees including programmes under taken by such committees for the development of markets and market areas;