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[Cites 0, Cited by 1] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(1) in Andhra Pradesh Civil Courts Act, 1972

(1)No judicial officer shall try any suit to which he is a party or in which he is personally interested, nor he shall adjudicate upon any proceeding connected with, or arising out of, such suit.