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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax vs M/S Karnataka State Beverages ... on 3 October, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.12                                 COURT NO.6                  SECTION

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No(s). 25140/2017

     (Arising out of impugned final judgment and order dated 03-03-2017
     in WA No. 853/2016 passed by the High Court Of Karnataka At
     Bangalore)

     PR. COMMISSIONER OF INCOME TAX & ANR.                                   Petitioner(s)

                                                       VERSUS

     M/S KARNATAKA STATE BEVERAGES
     CORPORATION LTD & ORS.                                                 Respondent(s)

     ( IA No.93381/2017-CONDONATION OF DELAY IN FILING)


     Date : 03-10-2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                   Mr.   K. Radhakrishnan, Sr. Adv.
                                         Mr.   D.L. Chidanand, Adv.
                                         Mr.   Prateek Jalan, Adv.
                                         Ms.   Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C)No. 24227/2017.

(ASHWANI KUMAR) (MALA KUMARI SHARMA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2017.10.04 15:43:14 IST Reason: