Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Karnataka State Beverages ... on 3 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.12 COURT NO.6 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 25140/2017
(Arising out of impugned final judgment and order dated 03-03-2017
in WA No. 853/2016 passed by the High Court Of Karnataka At
Bangalore)
PR. COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S KARNATAKA STATE BEVERAGES
CORPORATION LTD & ORS. Respondent(s)
( IA No.93381/2017-CONDONATION OF DELAY IN FILING)
Date : 03-10-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. K. Radhakrishnan, Sr. Adv.
Mr. D.L. Chidanand, Adv.
Mr. Prateek Jalan, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No. 24227/2017.
(ASHWANI KUMAR) (MALA KUMARI SHARMA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2017.10.04 15:43:14 IST Reason: